THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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3 articles

Bombay HC: Pending Case No Ground for Passport Denial

Court News

Bombay HC: Pending Case No Ground for Passport Denial

5 May 2026Read article ↗

Supreme Court: Passport Renewal Cannot Be Denied If Trial Court Permits

Court News

Supreme Court: Passport Renewal Cannot Be Denied If Trial Court Permits

22 Dec 2025Read article ↗

Bombay High Court Orders Shilpa Shetty & Raj Kundra to Deposit ₹60 Crore Before London Travel

Court News

Bombay High Court Orders Shilpa Shetty & Raj Kundra to Deposit ₹60 Crore Before London Travel

14 Dec 2025Read article ↗