Court News
Retired After 36 Years, Gratuity Held Back Over Pending Inquiry: Gujarat High Court Upholds 10% Interest Against Water Board
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8 articles
Court News
Retired Clerk’s Gratuity Withheld Over Employees’ Co-op Society Case: Gujarat High Court Orders Release, Says Pending FIR Is No Blanket Ground
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Court News
Retired on 30 June, Missed the 1 July Increment? Himachal High Court Directs State to Decide Teacher’s Notional Increment Claim in Six Weeks
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Court News
Retired, But Not Paid: State of Jharkhand v. Jitendra Kumar Srivastava and Why Pension and Gratuity Are Your Property
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Court News
Leave Encashment Taxation: Retirement Perk or Tax Burden?
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Gratuity Taxation: Retirement Reward or Tax Burden?
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Court News
SC Upholds Withholding of Gratuity Pending Proceedings
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Court News
Supreme Court Affirms 2017 Pay Revision Rights for March 2016 Retirees: Pension Benefits Restored
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