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2 articles

Supreme Court Declares Service Inam Lands as Inalienable Wakf Property

Key Wills Judgement

Supreme Court Declares Service Inam Lands as Inalienable Wakf Property

26 Apr 2026Read article ↗

Supreme Court: Waqf Tribunals Have No Jurisdiction Over Properties Not in Official Auqaf List

Court News

Supreme Court: Waqf Tribunals Have No Jurisdiction Over Properties Not in Official Auqaf List

31 Jan 2026Read article ↗