Key Wills Judgement
Gurcharan Singh and Others v. Angrez Kaur and Another (2020) — A Decree Beyond Registration
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
property litigation IndiaClear topic ×
5 articles
Court News
Gujarat High Court Declares Fraudulent Mutation Entry Void
Read article ↗
Court News
Punjab & Haryana HC Quashes Cheating FIR In Land Agreement Dispute: Civil Disputes Cannot Be Criminalized
Read article ↗
Court News
Supreme Court: Specific Pleadings on Date and Mode of Dispossession Mandatory in Property Recovery Suits
Read article ↗
Court News
Supreme Court Clarifies Property Law: Buyers During Pending Cases Cannot Challenge Auction Separately
Read article ↗