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52 articles

Specialist Doctor Who Chooses Not to Work Gets No Interim Maintenance: Allahabad High Court; ₹60,000 for Children Continues

Court News

Specialist Doctor Who Chooses Not to Work Gets No Interim Maintenance: Allahabad High Court; ₹60,000 for Children Continues

10 Nov 2026Read article ↗

No Interim Maintenance for the Years She Was Working: Delhi High Court Moves Start Date to When Wife Lost Her Job

Court News

No Interim Maintenance for the Years She Was Working: Delhi High Court Moves Start Date to When Wife Lost Her Job

10 Nov 2026Read article ↗

Divorce Decree and 498A Acquittal Don’t End Maintenance: MP High Court Upholds ₹11,000 a Month for Doctor’s Ex-Wife and Daughter, Leaves Door Open for Increase

Court News

Divorce Decree and 498A Acquittal Don’t End Maintenance: MP High Court Upholds ₹11,000 a Month for Doctor’s Ex-Wife and Daughter, Leaves Door Open for Increase

10 Nov 2026Read article ↗

Son Sat on His Challenge for Over Two Years: Punjab and Haryana High Court Refuses to Reopen Order Raising Aged Parents’ Maintenance to ₹10,000

Court News

Son Sat on His Challenge for Over Two Years: Punjab and Haryana High Court Refuses to Reopen Order Raising Aged Parents’ Maintenance to ₹10,000

10 Nov 2026Read article ↗

Working Wife’s Maintenance Sent Back, Children’s ₹10,000 Each Upheld: Kerala High Court Makes Husband Clear Arrears in 45 Days to Keep the Remand

Court News

Working Wife’s Maintenance Sent Back, Children’s ₹10,000 Each Upheld: Kerala High Court Makes Husband Clear Arrears in 45 Days to Keep the Remand

9 Nov 2026Read article ↗

Mother Took ₹1 Lakh and Gave Up Maintenance for Herself and Her Child: Bombay High Court Says the Daughter’s Right Was Never Hers to Waive

Court News

Mother Took ₹1 Lakh and Gave Up Maintenance for Herself and Her Child: Bombay High Court Says the Daughter’s Right Was Never Hers to Waive

9 Nov 2026Read article ↗

An MBA and a Past Job Don’t Mean She Can Maintain Herself: Bombay High Court Raises Wife’s Maintenance to Rs 25,000 From the Date She Applied

Court News

An MBA and a Past Job Don’t Mean She Can Maintain Herself: Bombay High Court Raises Wife’s Maintenance to Rs 25,000 From the Date She Applied

6 Nov 2026Read article ↗

Rs 3,100 a Month From an Army Husband? ‘Maintenance Is Not a Bounty’, Says Allahabad High Court, Nearly Doubling Wife’s Award After 11 Years

Court News

Rs 3,100 a Month From an Army Husband? ‘Maintenance Is Not a Bounty’, Says Allahabad High Court, Nearly Doubling Wife’s Award After 11 Years

6 Nov 2026Read article ↗

Maintenance Order From Jharkhand, Family Now in Delhi: Delhi High Court Says No ‘Transfer Certificate’ Needed to Enforce It

Court News

Maintenance Order From Jharkhand, Family Now in Delhi: Delhi High Court Says No ‘Transfer Certificate’ Needed to Enforce It

5 Nov 2026Read article ↗

83-Year-Old Father-in-Law Must Maintain Son’s Widow and Grandsons From His Pension: Jharkhand High Court Upholds ₹17,000 a Month

Court News

83-Year-Old Father-in-Law Must Maintain Son’s Widow and Grandsons From His Pension: Jharkhand High Court Upholds ₹17,000 a Month

4 Nov 2026Read article ↗

Earning ₹54,700 and Supporting Her Parents: Karnataka High Court Says Working Wife Is Not ‘Dependent’, Sets Aside ₹20,000 Monthly Maintenance

Court News

Earning ₹54,700 and Supporting Her Parents: Karnataka High Court Says Working Wife Is Not ‘Dependent’, Sets Aside ₹20,000 Monthly Maintenance

3 Nov 2026Read article ↗

CRPF Husband Earning Over ₹1 Lakh, Family Court Gave Wife ₹7,000: Tripura High Court Raises Maintenance and Makes It Payable From the Date of Application

Court News

CRPF Husband Earning Over ₹1 Lakh, Family Court Gave Wife ₹7,000: Tripura High Court Raises Maintenance and Makes It Payable From the Date of Application

2 Nov 2026Read article ↗