Court News
Supreme Court Orders 30% Women Representation in Bar Association Committees
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11 articles
Court News
Bombay High Court: Advocates Must Not Loot Clients in the Name of Justice
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Court News
CJI Surya Kant Warns Young Lawyers: “Don’t File PILs for Media Publicity”
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Court News
One Lakh Lawyers to Vote in Tamil Nadu Bar Council Elections
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Court News
Supreme Court Upholds BCI’s ₹1.25 Lakh Nomination Fee, Bars High Courts from Interfering in State Bar Council Elections
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Court News
Supreme Court Allows Final-Year Law Students to Take AIBE Twice a Year: Major Relief for Aspiring Lawyers
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Court News
Karnataka High Court Flags Dangerous Trend of Criminal Cases Against Opposing Lawyers
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Court News
SCBA Survey Exposes Gender Bias in Indian Legal Profession: Global Lessons for Equality in Law
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Court News
Indian Law Firms Merge for Scale Amid Rising Client Demands and Global Competition
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Court News
Supreme Court Rebukes Woman Lawyer for Intimate Relationship with Divorce Client, Stresses Professional Boundaries
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Court News
Bar Council of India Defends Rules Allowing Foreign Law Firms in Delhi High Court
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