THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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4 articles

Supreme Court to Use AI for Case Listing and Bench Allocation

Court News

Supreme Court to Use AI for Case Listing and Bench Allocation

15 Mar 2026Read article ↗

Supreme Court Extends Tribunal Members’ Term till September 2026

Court News

Supreme Court Extends Tribunal Members’ Term till September 2026

13 Mar 2026Read article ↗

Supreme Court Issues Notice on Plea to Curb Fake Cases: Ashwini Upadhyay Seeks Safeguards Against Malicious Prosecution

Court News

Supreme Court Issues Notice on Plea to Curb Fake Cases: Ashwini Upadhyay Seeks Safeguards Against Malicious Prosecution

28 Feb 2026Read article ↗

Delhi Lawyers Clash Over Raising District Court Pecuniary Jurisdiction from ₹2 Crore to ₹20 Crore

Court News

Delhi Lawyers Clash Over Raising District Court Pecuniary Jurisdiction from ₹2 Crore to ₹20 Crore

1 Feb 2026Read article ↗