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2 articles

Shakuntala Bai v. Mahaveer Prasad: Supreme Court Validates 1978 Will Over Earlier Registered Will

Key Wills Judgement

Shakuntala Bai v. Mahaveer Prasad: Supreme Court Validates 1978 Will Over Earlier Registered Will

29 Mar 2026Read article ↗

Seth Beni Chand (Deceased) v. Smt Kamla Kunwar & Ors.: Supreme Court Upholds Validity of Will Excluding Son

Key Wills Judgement

Seth Beni Chand (Deceased) v. Smt Kamla Kunwar & Ors.: Supreme Court Upholds Validity of Will Excluding Son

29 Mar 2026Read article ↗