Court News
Being the Father Is Not Enough: Madras High Court Lets Six-Year-Old Stay With Maternal Grandparents After Mother’s Death, Sets Father’s Visits
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7 articles
Court News
Mother Sent Child to Father, Then Sought Habeas Corpus: Delhi HC Says Custody Not ‘Illegal’, Go to the Guardianship Court
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Court News
‘Get the Father’s Signature’: How Githa Hariharan v. RBI Made Mothers Natural Guardians Too
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Court News
‘Children Are Not Chattels’: Gaurav Nagpal v. Sumedha Nagpal and the Welfare-of-the-Child Test in Custody Battles
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Court News
Not a Legal Guardian by Right, but Court Can Appoint Her: Orissa High Court Lets Muslim Mother Sell Minor Daughter’s Property Share With Safeguards
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Court News
Bombay HC Bars 26/11 Acquitted Man from Commercial Driving Licence
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Court News
Estate Planning for Pets in India: Legal Steps Pet Parents Must Take to Secure Their Companions’ Future
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