Court News
Supreme Court's Landmark Review on Polygamy and Gender Justice
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16 articles
Court News
Uniform Civil Code in India: Balancing Equality and Diversity
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Court News
Uniform Civil Code in Assam: A State-Level Experiment with National Implications
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Court News
SC Rules Husband’s Duty to Maintain Wife Overrides Loan Repayments
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Court News
Bombay High Court: Single Mother Is a Complete Parent
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Court News
Supreme Court Quashes Madras HC Bail Condition: No Forced Marriage for Accused
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Court News
Madhya Pradesh High Court Blocks Husband’s Demand for Wife’s Virginity Test, Calls It Invasion of Privacy
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Court News
Allahabad High Court Quashes Rape Conviction, Highlights Rise of Live-In Relationships Among Youth
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Court News
Punjab & Haryana High Court: Wife Concealing Income Not Entitled to Maintenance Under Section 125 CrPC
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Court News
Madras High Court Invokes Gandharva Marriage to Protect Women in Live-In Relationships
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Court News
Allahabad High Court: Husband’s Failure to File Income Affidavit Can Lead to Adverse Inference
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Court News
Punjab & Haryana High Court Recognises Homemaker’s Work, Enhances Compensation to ₹1.18 Crore
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