Court News
Certificate Said 40%, Her Job Needed Long Hours of Sitting: Uttarakhand High Court Upholds 50% Functional Disability, Raises Award to ₹11.04 Lakh
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5 articles
Court News
Injured Constable Kept His Job but Lost His Future: Delhi HC Awards Post-Retirement Loss of Earning Capacity, Refuses to Cut Multiplier to 1 Because He Later Died
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Court News
Supreme Court Expands Functional Disability Compensation in India
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Court News
Supreme Court Recognizes 100% Functional Disability for Mason's Accident Compensation
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Court News
Delhi High Court Enhances Motor Accident Compensation to ₹76.4 Lakh, Recognizes Lifelong Prosthetic Limb Needs
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