Court News
Wrong Title Opinion Is Not Fraud: Supreme Court Orders Banks’ Association to Remove Lawyer From ‘Caution List’, Says Writ Lies Against IBA
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6 articles
Court News
Insurer Approved the Claim, Then Cried Fraud Two Years Later: NCDRC Orders Oriental Insurance to Pay ₹2.2 Crore for Toppled Piling Rig
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Court News
‘Fraud Vitiates All Solemn Acts’: Supreme Court Quashes Bengaluru Land Acquisition for Housing Society, Orders Land Returned to Owners
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Court News
Allahabad High Court's Landmark Ruling on Legal Malpractice and Fraud
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Court News
Distinguishing Between Section 73 and Section 74 of the CGST Act
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Court News
SC Rules Civil Remedies Cannot Block Criminal Proceedings, Restores FIRs in Fraud Case
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