Court News
Police Cannot Be a Recovery Agent: Jammu and Kashmir and Ladakh High Court Quashes Cheating and Forgery Case Over Banihal Railway Tunnel Subcontract
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8 articles
Court News
A Director Is Not a Criminal Just by Designation: Calcutta High Court Quashes 15-Year-Old Cheating and Forgery Case Against Garware Wall Ropes Director
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Court News
Two PAN Cards Case: Allahabad High Court Grants Bail to Azam Khan and Son but Refuses to Stay Their Conviction
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Court News
Missing Original Document Doesn’t Kill a Forgery Case, and You Can’t Re-Argue a Lost Ground: Supreme Court Restores Goa Neighbour Dispute Prosecution
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Court News
A One-Day Error in a Death Certificate Is Not Forgery: Supreme Court Quashes Prosecution
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Court News
Bombay High Court's Discretion in Forged COVID-19 Certificates Case
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Court News
Bombay HC Mandates Inquiry Before Recall of Forged Judicial Orders
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Court News
HAL Flags Forged Test Reports: Legal Storm Over Tejas Mk-1A Components
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