THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

financial litigation IndiaClear topic ×

3 articles

Bombay High Court Clarifies Jurisdiction in Debt Recovery Case

Court News

Bombay High Court Clarifies Jurisdiction in Debt Recovery Case

11 Mar 2026Read article ↗

DRT Orders Karur Vysya Bank Recovery of ₹99 Lakh from Defaulting Borrower

Court News

DRT Orders Karur Vysya Bank Recovery of ₹99 Lakh from Defaulting Borrower

9 Mar 2026Read article ↗

Supreme Court Clarifies Guarantor Liability Under Section 133 of Contract Act

Court News

Supreme Court Clarifies Guarantor Liability Under Section 133 of Contract Act

7 Mar 2026Read article ↗