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2 articles

Bombay High Court: Divorce Cannot Be Granted Solely on WhatsApp Chats

Court News

Bombay High Court: Divorce Cannot Be Granted Solely on WhatsApp Chats

7 Mar 2026Read article ↗

Allahabad High Court: WhatsApp Chats Can Indicate Adultery Even Without Section 65-B Certificate

Court News

Allahabad High Court: WhatsApp Chats Can Indicate Adultery Even Without Section 65-B Certificate

2 Mar 2026Read article ↗