THE COURTKUTCHEHRY BLOG

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3 articles

Supreme Court Clarifies Disability Quota: Horizontal Reservation Opens Doors Wider

Court News

Supreme Court Clarifies Disability Quota: Horizontal Reservation Opens Doors Wider

9 Apr 2026Read article ↗

Patna High Court Rules PwD Vacancies Must Follow RPwD Act, Not State Resolutions

Court News

Patna High Court Rules PwD Vacancies Must Follow RPwD Act, Not State Resolutions

13 Feb 2026Read article ↗

Kerala’s First Visually Challenged Woman Judge Marks Breakthrough in Disability Rights

Court News

Kerala’s First Visually Challenged Woman Judge Marks Breakthrough in Disability Rights

12 Feb 2026Read article ↗