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2 articles

Madras High Court Orders Vigilance Probe Into State’s Delay in Filing Appeals

Court News

Madras High Court Orders Vigilance Probe Into State’s Delay in Filing Appeals

5 Mar 2026Read article ↗

Supreme Court Slams MP High Court for Condoning 1612-Day Delay in First Appeal

Court News

Supreme Court Slams MP High Court for Condoning 1612-Day Delay in First Appeal

16 Dec 2025Read article ↗