Court News
Guarding Buyers’ Rights: Why Consumer Lawyers Are Crucial in India’s Digital Age
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6 articles
Court News
Supreme Court: Consumer Courts Can Grant Compensation Beyond Contract Terms
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Court News
CCPA Slaps ₹8 Lakh Penalty on Startup for Misleading Child Growth and Vocabulary Claims
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Court News
Supreme Court Rules Homebuyers Cannot Be Forced to Take Possession Without Occupancy Certificate
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Court News
Supreme Court Grants Anupam Mittal Protection in Fraud Case
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Court News
AI Manipulation of Photos and Videos: How Fake Refund Claims Expose Legal Gaps in India
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