Court News
Supreme Court Reinforces Limits on Second Appeals
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8 articles
Court News
Supreme Court: Plaintiff with Unclean Hands Cannot Seek Specific Performance
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Court News
Supreme Court: No Fresh Objections After Decree Execution Under Section 47 CPC
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Court News
Delhi Lawyers Clash Over Raising District Court Pecuniary Jurisdiction from ₹2 Crore to ₹20 Crore
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Court News
Karnataka High Court: Pleadings Can Be Amended Anytime; Proviso Cannot Override Main Rule
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Court News
MP High Court: Permanent Injunction Without Possession Relief Is Legally Flawed
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Court News
Orissa High Court: Executing Court Can Evict Judgment Debtor Under Order 21 Rule 32 CPC
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Court News
Supreme Court Empowers Appellate Courts to Grant Interim Relief Even After Trial Court Dismissal
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