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3 articles

Citizenship by Birth Under Scrutiny: Madras HC Orders Centre to Act on Minor Sons’ Plea

Story

Citizenship by Birth Under Scrutiny: Madras HC Orders Centre to Act on Minor Sons’ Plea

14 Apr 2026Read article ↗

Madras HC Orders Centre to Review Citizenship Plea for Minor Sons of Indian Mother

Key Wills Judgement

Madras HC Orders Centre to Review Citizenship Plea for Minor Sons of Indian Mother

12 Apr 2026Read article ↗

Delhi High Court Declares Tibetan-Origin Woman Born in Dharamshala as Indian Citizen, Orders Passport Issuance

Court News

Delhi High Court Declares Tibetan-Origin Woman Born in Dharamshala as Indian Citizen, Orders Passport Issuance

6 Feb 2026Read article ↗