Court News
Caring for a Child Does Not Make a Stepfather Her Guardian: Madras High Court Refuses Joint Guardianship While the Mother Is Alive and Fit
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
child welfareClear topic ×
13 articles
Court News
‘Get the Father’s Signature’: How Githa Hariharan v. RBI Made Mothers Natural Guardians Too
Read article ↗
Court News
Delhi High Court Upholds Father's Right to Interim Custody Abroad
Read article ↗
Court News
Delhi HC Prioritizes Child Welfare Over Parental Demands in Custody Case
Read article ↗
Court News
Delhi HC Prioritizes Child Welfare Over Cross-Border Custody Claims
Read article ↗
Court News
Family in the Digital Age: Custody Disputes and Law in India
Read article ↗
Court News
Breaking Bonds: Family Law in Transition
Read article ↗
Court News
Supreme Court: POCSO Act Covers Minors in Sex Trafficking Cases
Read article ↗
Key Wills Judgement
Gujarat High Court Quashes ‘Unjust’ Order Forcing Toddler to Weekly Court Visits
Read article ↗
Court News
Delhi High Court: Child’s Security Comes First, Parents’ Visitation Rights Can Be Curtailed
Read article ↗
Court News
Delhi High Court: Father’s Duty to Maintain Minor Children Non-Negotiable, Even If Mother Earns More
Read article ↗
Court News
Karnataka High Court Orders Trial Courts to Follow Calcutta HC Child Custody Guidelines Until State Rules Are Framed
Read article ↗