THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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2 articles

Touching Proved, Penetration Not: Delhi HC Replaces 20-Year POCSO Sentence With Five Years for Aggravated Sexual Assault

Court News

Touching Proved, Penetration Not: Delhi HC Replaces 20-Year POCSO Sentence With Five Years for Aggravated Sexual Assault

2 Nov 2026Read article ↗

Supreme Court: POCSO Act Covers Minors in Sex Trafficking Cases

Court News

Supreme Court: POCSO Act Covers Minors in Sex Trafficking Cases

3 Jun 2026Read article ↗