Court News
Allahabad High Court Slams Banda Family Court for Divorce Order Based on Non-Existent Law
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
case law IndiaClear topic ×
11 articles
Court News
Supreme Court Streamlines Summary Judgments in Commercial Suits
Read article ↗
Court News
Tracing the Judicial Path: Supreme Court on Wills
Read article ↗
Court News
Supreme Court Succession Law: Landmark Rulings That Shaped Probate Principles
Read article ↗
Court News
Supreme Court on Wills: How Key Rulings Cemented Probate Principles
Read article ↗
Court News
No Evidence, No Reopening: Apex Court Protects Non-Resident GE Firms
Read article ↗
Court News
Executing Court Cannot Rewrite Decree, Rules Supreme Court
Read article ↗
Court News
Supreme Court: Settlement Cannot Stop Police from Acting on Crime
Read article ↗
Court News
ITAT Upholds Reliefs for Reliance Retail: AJIO Marketing Expenses Allowed as Revenue
Read article ↗
Court News
Madhya Pradesh High Court Quashes FIR Against Army Officer: False Promise of Marriage Allegation Not Tenable
Read article ↗
Court News
Supreme Court: High Courts Cannot Hold Mini Trials to Quash FIRs; Omissions in Complaints Not Enough
Read article ↗