Court News
Bail Conditions Relaxed for Offences up to 7 Years
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7 articles
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Supreme Court Bars Property Sale as Bail Condition
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Court News
Supreme Court: Accused on Bail Need Not Appear in Every Criminal Appeal Hearing
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Court News
Supreme Court Quashes Madras HC Bail Condition: No Forced Marriage for Accused
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Court News
Supreme Court: Bail Hearings Cannot Be Deferred for Non-Compliance with Deposit Undertakings
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Court News
Punjab & Haryana High Court: Passport Deposit Not a Routine Bail Condition
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Court News
Kerala High Court: Bail Cannot Be Turned into Detention for Foreign Nationals
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