Court News
Officer’s Mother Became Partner in an NDMC Shop Within Weeks: Delhi HC Upholds Cancellation and Eviction From Gole Market Shop, Says Likelihood of Bias Vitiates the Process
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48 articles
Court News
‘Declined From Political Angle’ Is Not a Reason: Punjab & Haryana High Court Sets Aside MEA Refusal of Punjab CM’s France Visit Clearance
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Court News
Anti-Corruption Agency Is Not an Intelligence Body: Supreme Court Brings MP’s SPE Back Under RTI
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Court News
Delay Defeats the Purpose: Supreme Court Orders J&K to Release Government-Employed Coach for India’s Kayaking Team at the Asian Games
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Court News
Bid Rejected for Not Submitting the “Original” of an Online Payment? Supreme Court Calls It Perverse
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ULTRA VIRES · BEYOND THE POWERS
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Court News
Landmark Ruling: Consumer Court Orders EPFO to Pay Interest on Delayed Claims
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Court News
Supreme Court Limits State's Power in Public Service Commission Decisions
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Court News
Supreme Court Resolves Decade-Long Service Dispute with ₹20.14 Lakh Settlement
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Court News
Madras High Court's Landmark Ruling on Government Deceit and Administrative Accountability
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Court News
Supreme Court Denounces Bureaucratic Delays in Compassionate Appointments
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Court News
No Vested Right to a Job: Understanding Public Recruitment in India
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