Court News
Rs 2.66 Crore Property Tax on a Khan Market Shop: Delhi HC Orders NDMC to Show Its Maths, Sends Owner to Appeal With Protection
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18 articles
Court News
Understanding Writ Petition Withdrawals: Legal Implications and Court Rulings
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Court News
Delhi HC: Writs Against Air India Maintainable Post-Privatisation
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Allahabad High Court: Writ Petition by Committee of Management Not Maintainable Without Specific Resolution
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Karnataka High Court Directs Tumakuru City Corporation to Decide on Excess Property Tax Adjustment
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Supreme Court: High Courts Must Address All Issues in Writ Petitions, Not Just One Point
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Punjab & Haryana HC Orders Special LLB Exam After Question Paper Blunder
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Madras High Court: Gold Medal Not a Student’s Legal Right, Eligibility Lies with Academic Authorities
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Telangana High Court Protects Azad Oriental Research Institute: Status Quo Ordered on Historic Premises
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Court News
Allahabad High Court: Right to Exams Is Part of Right to Life
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Court News
Uttarakhand High Court Allows Ganga Aarti at Triveni Ghat with Strict Conditions
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Court News
Supreme Court to Decide if Enforcement Directorate Can File Writ Petitions Under Article 226
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