Court News
Appointed Without the Court’s Leave After 2016: Supreme Court Rejects 49 Petitions of West Bengal Madrasah Staff
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7 articles
Court News
‘Doctors Are Not God’: West Bengal State Commission Dismisses ₹48 Lakh Negligence Complaint Over Elderly Mother’s Death After Family Refused Transfer
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Court News
Coal and Cement Dust at Railway Sidings: NGT Calls Railways’ Stand on Transport Workers’ Health Check-Ups ‘Absurd’, Orders Pollution Controls Across West Bengal
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Court News
Anti-Defection Pleas Against 10 West Bengal MLAs: Supreme Court Expects Speaker to Decide Within the Three-Month Window
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Landmark Judgements
Refereeing the Biggest Roll Revision: The Supreme Court's Supervision of West Bengal's SIR
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Court News
Supreme Court Clarifies Voter List Exclusion Does Not Affect Citizenship
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Court News
Supreme Court Blocks Age Relief for 2016 SSC Waitlist Candidates
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