THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Virtual Hearings IndiaClear topic ×

2 articles

Delhi High Court Orders Contemnor to Appear in Person After Threats During Virtual Hearings

Court News

Delhi High Court Orders Contemnor to Appear in Person After Threats During Virtual Hearings

26 Feb 2026Read article ↗

Bar Council of Kerala Warns Lawyers Against Recording Online Court Proceedings

Court News

Bar Council of Kerala Warns Lawyers Against Recording Online Court Proceedings

14 Feb 2026Read article ↗