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2 articles

Supreme Court Questions Centre and UP Government Over 87-Year Delay in Framing Shariat Act Rules

Court News

Supreme Court Questions Centre and UP Government Over 87-Year Delay in Framing Shariat Act Rules

21 Feb 2026Read article ↗

UP Cabinet Slashes Property and Rent Registration Costs: A Step Towards Reducing Disputes and Promoting Legal Security

Court News

UP Cabinet Slashes Property and Rent Registration Costs: A Step Towards Reducing Disputes and Promoting Legal Security

9 Jan 2026Read article ↗