Court News
Supreme Court Upholds Landowners’ Right to Statutory Compensation Under MRTP Act, Rejects BMC’s Waiver Clause
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Urban Planning LawClear topic ×
5 articles
Court News
Supreme Court Restricts Property Transfers Through Wills in Chandigarh
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Court News
Supreme Court Rules Illegal Land Use Permissions Cannot Be Legalised Post-Facto
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Court News
Jharkhand High Court Orders Demolition of 24 Illegal Buildings in Jamshedpur, Sets One-Month Deadline
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Court News
Supreme Court Rules Unauthorized Constructions Cannot Be Protected, But Owners Must Get Fair Hearing
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