Court News
Save the Town’s Only Playground: Uttarakhand HC Restricts Ramnagar Ground to Sports and Orders State to Publish List of Parks, Playgrounds and Open Spaces
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6 articles
Court News
Relief at Your Doorstep: How Property Tax Rebates and Amnesty Schemes Work
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Court News
Click, Pay, Comply: How India’s Property Tax Laws Are Going Digital
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Court News
Supreme Court Upholds Landowners’ Right to Statutory Compensation Under MRTP Act, Rejects BMC’s Waiver Clause
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Court News
Supreme Court Clears Ambience Mall Land Dispute, Relief for 58 Haryana Real Estate Projects
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Court News
Supreme Court Clarifies: NGT Cannot Decide Building Plan Violations
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