Court News
Delhi HC Orders Aadhaar QR Scanning for Bail Releases: Speeding Justice with Digital Tools
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4 articles
Court News
Centre Authorises TransUnion CIBIL to Use Aadhaar Authentication for Credit Report Access
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Court News
Jharkhand High Court Directs Centre and State to Frame SOP Using Aadhaar Data to Trace Missing Children
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Court News
New Aadhaar App Launched: Privacy, Limited Data Sharing, and Safer Digital Identity for Citizens
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