Legal insights, case analysis and research craft.

Delhi HC Orders Meesho to Remove Jockey Trademark-Infringing Products

Court News

Navigating E-Commerce and Intellectual Property Challenges in India

Court News

Allahabad HC Draws the Line: Lok Adalats Cannot Grant Divorce Decrees

Court News

Delhi High Court Cracks Down on FMCG Counterfeiting: Permanent Injunction for HUL & P&G

Court News

Delhi High Court Protects Britannia’s ‘Good Day’ Trademark, Restrains Desi Bites from Using Similar Branding

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Delhi High Court Flags Akasa Air Job Scam: How Job Seekers Can Verify Offers and Avoid Fraud

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Delhi High Court Protects ‘Moneycontrol’ Trademark: How IPR Laws Shield Against Misuse

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Delhi High Court Awards ₹15 Lakh to Tommy Hilfiger in Trademark Case Against Kolkata Trader Selling Fake Products

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Delhi High Court Protects Tesla Trademark: Bars Indian Firm from Using ‘Tesla’ Name for EVs

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Bombay High Court Protects Metro Brands Trademark: Interim Injunction Stops Use of ‘MetBrands’ in Footwear Market

Court News

Bombay High Court Bars ‘The New Indian Express’ from Using Trademark Outside South India