Court News
Supreme Court Reaffirms Limits of Revisional Jurisdiction Under Section 115 CPC
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Tenancy DisputeClear topic ×
4 articles
Court News
Calcutta High Court Restores Eviction Decree, Says Landlord’s Occupation as Licensee Doesn’t Bar Eviction for Own Use
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Court News
Supreme Court Rules Tenants Cannot Claim Ownership Through Adverse Possession: Landmark Ruling Reshapes Property Law
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Court News
Himachal Pradesh High Court Rules: Only Surviving Spouse Can Inherit Tenancy Rights
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