Court News
ITAT Deletes Tax Addition Against Dalmia Family Trust: No Evidence Found
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Taxpayer Rights IndiaClear topic ×
9 articles
Court News
ITAT Protects Taxpayers: No Additions Based Only on Inquiry Statements
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Court News
ITAT Quashes Lalit Modi’s Reassessment: Credit Card & Private Jet Expenses Disputed
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Court News
Allahabad High Court Flags Risk of Malpractices in Temporary ID System for GST Appeals
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Court News
ITAT Rules No Fresh Reassessment Beyond Four Years if Facts Fully Disclosed
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Court News
Calcutta High Court: GST Assessment Order Without Hearing Is Unsustainable
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Court News
ITAT Mumbai Grants Rs 83 Lakh Capital Gains Tax Relief, Flags Jurisdiction Error by Tax Officer
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Court News
ITAT Mumbai Rules: Gift from Mother’s FD Maturity Cannot Be Treated as Unexplained Investment Under Section 69
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Court News
Delhi High Court Dismisses Revenue Appeals on India–Switzerland Tax Treaty: Clarifies Limitation in Assessments
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