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4 articles

Vi’s Satellite Gamble: AST SpaceMobile Could Rewrite India’s Connectivity Rules

Court News

Vi’s Satellite Gamble: AST SpaceMobile Could Rewrite India’s Connectivity Rules

24 May 2026Read article ↗

Vodafone Idea Charts ₹1 Lakh Crore Cashflow Plan Amid Debt Pressures

Court News

Vodafone Idea Charts ₹1 Lakh Crore Cashflow Plan Amid Debt Pressures

19 May 2026Read article ↗

AGR Relief Resets Vodafone Idea’s Survival Equation

Court News

AGR Relief Resets Vodafone Idea’s Survival Equation

2 May 2026Read article ↗

TRAI’s Crackdown on Spam Fails to Protect Consumers: Cyber Frauds Exploit Loopholes in Telecom Rules

Court News

TRAI’s Crackdown on Spam Fails to Protect Consumers: Cyber Frauds Exploit Loopholes in Telecom Rules

8 Jan 2026Read article ↗