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Sound Recording RightsClear topic ×

2 articles

Delhi HC: Ilaiyaraaja Has No Copyright Over Lyrics or Sound Recording of Song

Court News

Delhi HC: Ilaiyaraaja Has No Copyright Over Lyrics or Sound Recording of Song

23 May 2026Read article ↗

Bombay High Court Bars Restaurants from Playing Copyrighted Songs Without License

Court News

Bombay High Court Bars Restaurants from Playing Copyrighted Songs Without License

6 Jan 2026Read article ↗