THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Section 409 IPCClear topic ×

3 articles

Delhi High Court Quashes Cheating Case Against Central Bank Officials

Court News

Delhi High Court Quashes Cheating Case Against Central Bank Officials

6 Mar 2026Read article ↗

Calcutta High Court: Criminal Liability Cannot Flow from Designation Alone

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Calcutta High Court: Criminal Liability Cannot Flow from Designation Alone

24 Feb 2026Read article ↗

Supreme Court: Bail Hearings Cannot Be Deferred for Non-Compliance with Deposit Undertakings

Court News

Supreme Court: Bail Hearings Cannot Be Deferred for Non-Compliance with Deposit Undertakings

26 Jan 2026Read article ↗