THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Section 28Clear topic ×

4 articles

ITAT Rajkot Shields Landowners from Double Taxation on Land Compensation

Court News

ITAT Rajkot Shields Landowners from Double Taxation on Land Compensation

20 Sept 2026Read article ↗

Supreme Court: No Automatic Rescission for Delay in Deposit

Court News

Supreme Court: No Automatic Rescission for Delay in Deposit

12 May 2026Read article ↗

Supreme Court: Share Substitution in Amalgamation Taxable as Business Income Under Section 28

Court News

Supreme Court: Share Substitution in Amalgamation Taxable as Business Income Under Section 28

17 Jan 2026Read article ↗

Supreme Court Ruling Casts Tax Shadow on Merger Share-Swap Deals

Court News

Supreme Court Ruling Casts Tax Shadow on Merger Share-Swap Deals

15 Jan 2026Read article ↗