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Section 151Clear topic ×

3 articles

Wrong Officer Signed Off: Gujarat High Court Quashes Reassessment Over Alleged ‘On-Money’ in Land Sale, Holds 2023 Section 151 Proviso Is Not Retrospective

Court News

Wrong Officer Signed Off: Gujarat High Court Quashes Reassessment Over Alleged ‘On-Money’ in Land Sale, Holds 2023 Section 151 Proviso Is Not Retrospective

31 Oct 2026Read article ↗

Demonstrative Legacies: Balancing Specificity and Flexibility in Wills

Court News

Demonstrative Legacies: Balancing Specificity and Flexibility in Wills

21 Apr 2026Read article ↗

Supreme Court: Wrong Sanction Under Section 151 Invalidates Income Tax Reassessment Proceedings

Court News

Supreme Court: Wrong Sanction Under Section 151 Invalidates Income Tax Reassessment Proceedings

12 Dec 2025Read article ↗