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Section 10(38)Clear topic ×

2 articles

Supreme Court Upholds ITAT: No Bogus Tag on Genuine LTCG

Court News

Supreme Court Upholds ITAT: No Bogus Tag on Genuine LTCG

12 May 2026Read article ↗

Delhi ITAT Clarifies: LTCG Exemption Under Section 10(38) Only for Equity Shares and Equity-Oriented Mutual Funds

Court News

Delhi ITAT Clarifies: LTCG Exemption Under Section 10(38) Only for Equity Shares and Equity-Oriented Mutual Funds

27 Nov 2025Read article ↗