THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Sandeep MehtaClear topic ×

3 articles

Supreme Court Rules Illegal Land Use Permissions Cannot Be Legalised Post-Facto

Court News

Supreme Court Rules Illegal Land Use Permissions Cannot Be Legalised Post-Facto

18 Feb 2026Read article ↗

Supreme Court Upholds Restrictions on Christian Missionaries in Chhattisgarh Tribal Villages

Court News

Supreme Court Upholds Restrictions on Christian Missionaries in Chhattisgarh Tribal Villages

18 Feb 2026Read article ↗

Supreme Court Rules Property Suits Cannot Be Dismissed Summarily on Limitation

Court News

Supreme Court Rules Property Suits Cannot Be Dismissed Summarily on Limitation

23 Nov 2025Read article ↗