THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Revenue DepartmentClear topic ×

3 articles

Supreme Court: Suspicion Not Enough for Tax Additions

Court News

Supreme Court: Suspicion Not Enough for Tax Additions

13 May 2026Read article ↗

Revenue Records at the Root: Why India’s Land Disputes Begin in the Tehsil Office

Court News

Revenue Records at the Root: Why India’s Land Disputes Begin in the Tehsil Office

3 May 2026Read article ↗

Maharashtra Land Record Scam: How Fraudsters Manipulated Section 155

Court News

Maharashtra Land Record Scam: How Fraudsters Manipulated Section 155

21 Mar 2026Read article ↗