Court News
Karnataka’s 2011 KPSC Gazetted Probationers Selection: Supreme Court Strikes Down 2022 Validation Act, Orders Fresh Recruitment
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12 articles
Court News
Missed Your Physical Test in Police Recruitment? No Automatic Second Chance, Says Supreme Court — ‘Grace, Charity or Compassion’ Have No Place in Public Employment
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Court News
Graduate Who Hid His Degree for a Post Capped Below Class 12 Loses Job: Supreme Court Restores Dismissal (GM (HR) v. K. Poovarasan)
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Court News
UPPCL Technician Recruitment: Supreme Court Dismisses 2013 Writ, Cites Suppression and Refuses CBI Probe
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Court News
One Mark, Ten Years Later: Supreme Court Reverses High Court on a Disputed Mughal-History Answer Key
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Court News
Fresh Law Graduates Can Apply Again: Supreme Court Replaces the Three-Year Practice Rule for Civil Judges With Training and Clerkship
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Court News
Silence About Pending Cases Costs RPF Recruits Their Jobs: Supreme Court Upholds Discharges
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Court News
Experience From the Wrong District: Supreme Court Upholds Cancellation of Anganwadi Supervisor's Appointment
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Landmark Judgements
From Three Years at the Bar to a Training-First Model: How AIJA (2025) and Bhumika Trust (2026) Reshaped Civil Judge Recruitment
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Court News
Vague Eligibility Criteria in a Job Advertisement? Supreme Court Says the Benefit Goes to the Candidate
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Court News
Higher Marks Cannot Cure Missing Qualification: Supreme Court on NIOS Certificate in Recruitment
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Court News
Supreme Court Upholds Fair TNPSC Recruitment Amid Administrative Delays
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