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Recovery ProceedingsClear topic ×

2 articles

High Court Rules Banks Can Recover Loan Liabilities from Guarantors’ Accounts, Including Pension

Court News

High Court Rules Banks Can Recover Loan Liabilities from Guarantors’ Accounts, Including Pension

1 Mar 2026Read article ↗

Supreme Court Clarifies: District Magistrates’ Powers Under SARFAESI Act Section 14 Are Ministerial, Not Adjudicatory

Court News

Supreme Court Clarifies: District Magistrates’ Powers Under SARFAESI Act Section 14 Are Ministerial, Not Adjudicatory

9 Feb 2026Read article ↗