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3 articles

CBI Storms Real Estate Sector

Court News

CBI Storms Real Estate Sector

16 Apr 2026Read article ↗

MahaRERA Rules: No Power to Order Eviction or Possession Recovery in Builder-Homebuyer Disputes

Court News

MahaRERA Rules: No Power to Order Eviction or Possession Recovery in Builder-Homebuyer Disputes

9 Dec 2025Read article ↗

Karnataka High Court Clarifies: RERA Orders Not Civil Decrees, Must Be Enforced Through RERA Mechanism

Court News

Karnataka High Court Clarifies: RERA Orders Not Civil Decrees, Must Be Enforced Through RERA Mechanism

6 Dec 2025Read article ↗