Court News
Living Below a Leaking Tailing Dam: Chhattisgarh High Court Upholds Eviction of Tribal Families Near NMDC Bacheli, Orders Medical Care and Compensation
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Public SafetyClear topic ×
17 articles
Court News
Kolkata Durga Puja Pandal Stampede: Calcutta High Court Records Inquiry Commission’s Terms, Leaves Choice of Judge to Chief Justice, Keeps PIL Pending
Read article ↗
Landmark Judgements
From Shelters to Sterilise-and-Release: How the Supreme Court Settled India's Stray Dog Question
Read article ↗
Court News
Expressions of Concern, Devoid of Accountability, Fall Short”: Supreme Court Orders Safety Audits Across Delhi-NCR
Read article ↗
Court News
Supreme Court Orders Removal of Stray Dogs from Campuses by 2026
Read article ↗
Court News
Supreme Court Declines Plea to Remove Stray Dogs: Balancing Safety and Animal Rights
Read article ↗
Court News
Allahabad HC Slaps ₹15 Lakh Costs on Advocate-Husband
Read article ↗
Court News
Mumbai Tinder Scam Busted: Friends’ Sting Leads to 8 Arrests at Andheri Café
Read article ↗
Court News
Noida Techie’s Death: Court Issues NBW Against Lotus Founder, Raids Launched to Arrest Him
Read article ↗
Court News
Supreme Court Warns of Heavy Compensation in Dog-Bite Cases, Liability for Stray Dog Feeders
Read article ↗
Court News
Supreme Court Slams Authorities Over Stray Dog Attacks: Calls for Strict Enforcement of Rules to Protect Citizens
Read article ↗
Court News
Delhi Police Crack Down on Wrong-Side Driving: FIRs, Heavy Fines, and Strict Traffic Rules
Read article ↗