THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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3 articles

Elite Clubs Face Eviction: Delhi High Court’s Race Club Ruling Echoes Gymkhana Case

Court News

Elite Clubs Face Eviction: Delhi High Court’s Race Club Ruling Echoes Gymkhana Case

27 May 2026Read article ↗

Delhi High Court Clears Eviction Path for Race Club: Lease Expiry and Public Premises Act Take Centre Stage

Court News

Delhi High Court Clears Eviction Path for Race Club: Lease Expiry and Public Premises Act Take Centre Stage

27 May 2026Read article ↗

Tenant rights in India: Supreme Court rulings reshape possession, eviction, and ownership claims

Court News

Tenant rights in India: Supreme Court rulings reshape possession, eviction, and ownership claims

18 Dec 2025Read article ↗