Court News
Living There Since 1947 Is Not Enough: Punjab and Haryana High Court Upholds Eviction From Gurugram Municipal Land Allotted in 1976 but Never Handed Over
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Court News
Delhi High Court Orders UNI’s Eviction from Rafi Marg Office
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Court News
Supreme Court Says State’s Interest Cannot Suffer Due to Officers’ Lapses, Condones Delay in Public Land Case
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Court News
Madras High Court: Roads Have No Religious Character, Orders Removal of Pavement Shrine
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Gujarat High Court: Long Possession Cannot Create Ownership Rights
Court News
Gujarat High Court: Long Possession Cannot Create Ownership Rights
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