Court News
Stem Cell Therapy for Autism: Supreme Court Bars New Patients Outside Approved Trials, Orders Health Ministry to Publish a Clear Approval Protocol and a Patient Registry
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Court News
Nine Years After the Wetlands Rules, Still No Boundaries: Supreme Court Gives Every State Four Months to Ground-Truth and Demarcate Water Bodies on the Tamil Nadu Model
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Court News
Girls Are Leaving School Over Menstrual Hygiene: Supreme Court Gives States a ‘Last Opportunity’ to Report Compliance, Warns of Contempt Notices to Chief Secretaries
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Court News
Census 2027 Caste Column: Supreme Court Won’t Order a Pre-Loaded OBC Drop-Down, Calls It a Policy Decision and Sends the Plea to the Census Commissioner
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Court News
Twenty Years for a Railway Crossing: Supreme Court Sets Timelines for Vaniyambadi Subway
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Court News
Delhi High Court Upholds Public Interest Over Toll Collector's Claims
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Court News
Supreme Court Safeguards MBBS Degree Despite Cancelled ST Certificate, Bars Future Quota Benefits
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